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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(1)(aa) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(aa)"internet protocol television service" or "IPTV service" means delivery of multi-channel television programmes in addressable mode by using Internet Protocol over a closed network of one or more service providers;