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Madhya Pradesh High Court

Salikram Saket vs The State Of Madhya Pradesh on 8 June, 2021

Author: Akhil Kumar Srivastava

Bench: Akhil Kumar Srivastava

1 MCRC-21140-2021 The High Court Of Madhya Pradesh MCRC-21140-2021 (SALIKRAM SAKET Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 08-06-2021 Heard through Video Conferencing. Shri Agnivesh Dubey, learned counsel for the applicant. Shri Aditya Gupta, learned PL for the State. Case diary is available with the learned panel lawyer for the State. Learned counsel for the applicant seeks time for argument.

As prayed, list it after two weeks along with M.Cr.c. No. 21072/2021 as well as the case diary and criminal record of the applicant, if any.


                                                                  (AKHIL KUMAR SRIVASTAVA)
                                                                            JUDGE


                      MSP




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Date: 2021.06.09
13:12:07 IST