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State of West Bengal - Section

Section 6 in The K.S. Ray Tuberculosis Hospital Acquisition Act, 1979

6. Payment of amount.

- The State Government shall deposit, in cash, in the Court of the District Judge, 24-Parganas to the credit of the Calcutta Medical Aid and Research Society, an amount equal to the sum of rupees five thousand for the transfer to, and vesting in, the State Government under section 3, of the undertaking of the institution.