Section 22(1) in The Haryana Private Universities, 2006
(1)The Governing Body of the university shall consist of the following members, namely: -(a)the Chancellor;(b)the Vice-Chancellor;(c)the Secretary to Government, Haryana, Education Department, or in his absence, Director, Higher Education, Haryana;(d)five persons nominated by the sponsoring body out of whom two shall be eminent educationists;(e)one expert of management or technology from outside the university, nominated by the Chancellor; and(f)one expert of finance, nominated by the Chancellor.
