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[Cites 0, Cited by 0] [Section 225] [Entire Act]

State of Bihar - Subsection

Section 225(b) in The Bihar Municipal Act, 2007

(b)to provide for separate receptacles or disposal bags for the storage of
(i)organic and bio-degradable wastes,
(ii)recyclable or non-bio-gradable wastes, and
(iii)domestic hazardous wastes, so as to ensure that these different types of wastes do not get mixed,