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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 265L in The Code of Criminal Procedure, 1973

265L. Non-application of the Chapter.

- Nothing in this Chapter shall apply to any Juvenile or Child as defined in sub-clause (k) of Section 2 of the Juvenile Justice (Care and Protection of Children) Act, 2000 (56 of 2000).]