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State of Andhra Pradesh - Section

Section 21 in Dr. Abdul Haq Urdu University Act, 2016

21. Annual Report.

- The Executive Council shall cause the preparation of an Annual Report of the activities, progress, and performance of the University in a format approved by the Executive Council and send it to the Academic Senate on or before such date as may be prescribed by the Statutes. The Annual Report shall be considered by the Academic Senate at its next annual meeting. A Copy of the Annual Report together with a copy of the resolution thereon, if any, of the Academic Senate shall be submitted to the Government for information.