Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 525] [Entire Act] State of Jharkhand - Subsection Section 525(b) in Bihar Education Code, 1961 (b)Where the medical charge is held by a Sub-Assistant Surgeon or a registered private medical practitioner possessing the qualification requisite for a Sub-Assistant Surgeon, the scale is one half of the above.