Himachal Pradesh High Court
Shri Dev Prashar Committee Bandhi vs . Shri Dev Prashar on 18 August, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Shri Dev Prashar Committee Bandhi vs. Shri Dev Prashar Temple .
CMPMO No.363 of 2023 18.08.2023 Present Mr. Sunil Mohan Goel, Advocate, for the petitioners.
Ms. Amita Chandel, Advocate, for respondent Nos. 1 to 3.
of Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Mr. Ravi Chauhan, Deputy Advocate General, for rt respondent No.4 and 5.
CMPMO No.363 of 2023 & CMP No.363 of 2023 Ms. Amita Chandel, Advocate has filed Power of Attorney on behalf of respondent Nos. 1 to 3. She prays for and is granted four weeks' time to file reply to the petition as well as stay application.
List on 20.9.2023. In the meanwhile, respondent Nos. 4 and 5 may also file reply, if required and desired.
(Sandeep Sharma) Judge August 18, 2023 (Shankar) ::: Downloaded on - 18/08/2023 20:36:14 :::CIS