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[Cites 0, Cited by 1] [Section 7(5)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(5)(ii) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1990

(ii)for the eviction of a cultivating tenant for non-payment of such current rent or any such arrears of rent,