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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Uttarakhand - Subsection

Section 49(5) in Quantum University Act, 2016

(5)On the dissolution of the University, all the assets and liabilities of the University shall vest in the Promoting Trust i.e., LMD Educational & Research Foundation (Promoting Trust), Dehradun.