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Union of India - Section

Section 5 in National Housing Bank Employees (Conduct) Regulations, 1994

5. Liability to abide by the Regulations and orders.

- Every employee of the National Housing Bank shall at all times maintain absolute integrity and devotion to duty and discharge his duties honestly and with diligence, shall conform to and abide by these regulations and shall observe, comply with and obey all orders and directions which may, from time to time, be given to him in the course of his official duties by any person or persons under whose jurisdiction, superintendence or control he may, for the time being, be placed.