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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(2)(c) in The United Provinces Excise Act, 1910

(c)[ prescribing the manner in which appeals or revisions shall be presented and the procedure for dealing with such appeals and revisions] [Substituted by U. P. Act 5 of 1976, Section 3 (b) (w.e.f. 16-4-1976).];