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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(33) in West Bengal Municipal (Building) Rules, 2007

(33)"Geo-technical Engineer" shall mean a person who having a minimum bachelors degree in civil or construction engineering from a recognized university, institute or an equivalent engineering qualification recognized by the Government and having not less than fiv`,, years' experience in soil investigation work and formulation of base for design and construction of different types of foundation,