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[Cites 0, Cited by 0] [Section 214(3)] [Section 214] [Entire Act]

Union of India - Subsection

Section 214(3)(b) in The Merchant Shipping Act, 1958

(b)Every such copy shall be deemed to be a certified copy of the entry with respect to the person concerned, registered under any law in force for the time being relating to the registration of births and deaths.