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[Cites 0, Cited by 1] [Section 15(1)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1)(viii) in The West Bengal State Council Of Technical Education Act, 1995.

(viii)to lay down norms and standards for courses, curricula, physical and instructional facilities, staff pattern, staff qualifications, quality instructions, assessment and examinations;