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State of Odisha - Section

Section 9 in Grama Panchayats Rules, 1968

9.

[(1)] [Re-numbered vide Orissa Gazette Extraordinary No. 2278 dated 12.12.2002-SRO No. 981/2002.] at a meeting of a Grama Sabha the quorum is not present, the Sarpanch or the president of the meeting shall adjourn the meeting until such other day as he thinks fit, of which not less than three days' notice shall- be given.
(2)[ The quorum under Sub-rule (1) shall include one-third of the members present are Women members.] [Inserted vide Orissa Gazette Extraordinary No. 2278 dated 12.12.2002-SRO No. 981/2002.]