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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Karnataka - Subsection

Section 36(2) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(2)On the closure of a recognised private educational institution, all its properties relatable to the grant-in-aid given by the State Government as may be determined by the competent authority shall vest in the State Government.Chapter-IX Penalties