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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(21A) in Guru Gobind Singh Indraprastha University Act, 1998

(21A)[ to establish and maintain colleges, institutions and such other centres of education, research, training and extension as deemed appropriate by the University;] [Inserted by the Indraprastha Vishwavidyalaya (Amendment) Act, 1998, section 5, sub-section (i)]