Section 14(1)(a) in The Bihar Development of Homeopathic System of Medicine (Conduct of Business and Maintenance of Correct Minutes of the Meetings of the Board) Rules, 1954

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(a)an amendment of the motion or of the amendment, as the case may be;

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