Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(g) in The M.P. Vanijyik Kar Niyam, 1995

(g)"Inspecting Officer" means any officer specified in clauses (e) to (g) of sub-section (1) of Section 3 to whom the Commissioner-delegates his power for the purpose of Section 45;