Supreme Court - Daily Orders
Janagarajan vs Gowri Nandhini on 16 November, 2018
Bench: Kurian Joseph, Hemant Gupta
ITEM NO.26 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29194/2018
(Arising out of impugned final judgment and order dated 18-07-2018
in CRP No. 1693/2015 passed by the High Court Of Judicature At
Madras At Madurai)
JANAGARAJAN Petitioner(s)
VERSUS
GOWRI NANDHINI Respondent(s)
(FOR ADMISSION and I.R. )
Date : 16-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. P. V. Yogeswaran, AOR
Mr. Ashish Kr. Upadhyay,Adv.
Mr. Y. Lokesh,Adv.
Mr. Babul Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We find no reason to entertain this special leave petition, which is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
(NARENDRA PRASAD) (RENU DIWAN)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2018.11.16
18:00:52 IST
Reason: