Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 52] [Section 11] [Entire Act] Union of India - Subsection Section 11(4) in The Delhi Rent Act, 1995 (4)In fixing the standard rent of any premises part of which has been lawfully sub- let, the Rent Authority may also fix the standard rent of such part sub- let.
