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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(l) in The Ozone Depleting Substances (Regulation And Control) Rules, 2000

(l)"production" in relation to any ozone depleting substance means the manufacture of an ozone depleting substance from any raw material or feedstock chemicals, but does not include-
(i)the manufacture of a substance that is used and entirely consumed (except for trace quantity) in the manufacture of other chemicals; or
(ii)quantities which are produced incidentally in the manufacture of other chemical substances; or
(iii)quantities which are recycled or reused; or
(iv)quantities which are destroyed by technologies to be specified by the Central Government;