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State of Uttar Pradesh - Section

Section 10 in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

10. A voter who has his permanent place of residence outside the U.P. State shall be entitled to cast his vote either before the Polling Officer at Allahabad or at Lucknow, or in the district of his choice of which he shall send information to the Secretary at least 10 days before the date of polling.