Gujarat High Court
Gujarat Mazdoor Manch Thro' General ... vs Gujarat Composite Limited on 18 September, 2002
Author: Ravi R. Tripathi
Bench: Ravi R.Tripathi
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 7180 of 2001
with
SPECIAL CIVIL APPLICATION No 8072 of 1997
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GUJARAT MAZDOOR MANCH THRO' GENERAL SECRETARY,
Versus
GUJARAT COMPOSITE LIMITED
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Appearance:
1. Special Civil Application No. 7180 of 2001
MR TR MISHRA for Petitioner No. 1
MR KM PATEL for Respondent No. 1
Mr.K.P. Rawal, ASSTT GOVERNMENT PLEADER for
Respondent No. 2
2. Special Civil Application No. 8072 of 1997
MR KM PATEL for Petitioner No. 1
MRS VASAVDATTA BHATT for Respondent No. 1
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CORAM : MR.JUSTICE RAVI R.TRIPATHI
Date of Order: 18/09/2002
COMMON ORAL ORDER
The present matters are notified before the Court on a Note being filed by Mr.Mishra, the learned advocate for petitioners requesting for fixing an early date of hearing of the matters.
2.Office is directed to list these matters for final hearing on 16.10.2002.
(Ravi R. Tripathi, J.) karim HC-NIC Page 1 of 1 Created On Sun Aug 13 04:26:04 IST 2017