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[Cites 0, Cited by 0] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(7) in Tamil Nadu Town and Country Planning Act, 1971

(7)in section 20, in clause (f) of sub-section (1) and clause (f) of sub-section (2), for the expression " the local planning authority: the expression "the Metropolitan Development Authority: shall be substituted;