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Bombay High Court

M/S. Venusa Records And Tapes Pvt. Ltd vs Assistant Commissioner Of Income Tax ... on 3 February, 2022

Author: N. J. Jamadar

Bench: K.R. Shriram, N. J. Jamadar

                                                                                 220-wp-2454-2009.doc




                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                         WRIT PETITION NO. 2454 OF 2009
         Digitally
         signed by      M/s. Venus Records and Tapes Pvt. Ltd.    ...Petitioner
         SHRADDHA
SHRADDHA KAMLESH
KAMLESH TALEKAR
                                   vs.
TALEKAR  Date:
         2022.02.04
                        Assistant Commissioner of Income Tax-11(1),
         17:56:07
         +0530          Mumbai & Anr.                             ...Respondents
                                                     WITH
                                       WRIT PETITION NO. 2804 OF 2008
                                                     WITH
                                       WRIT PETITION NO. 2805 OF 2008
                                                     WITH
                                       WRIT PETITION NO. 2331 OF 2009

                        Mr.Deepak Tralshawala a/w. Mr. Vishnu Hadade for petitioner.
                        None for respondents.

                                           CORAM : K.R. SHRIRAM &
                                                   N. J. JAMADAR, JJ.

DATE : 3rd FEBRUARY, 2022 (THROUGH VIDEO CONFERENCE) P.C.:

1. Since Mr.Chhotaray is unwell, stand over to 3rd March 2022.

(N. J. JAMADAR, J.) (K.R. SHRIRAM, J.) Shraddha Talekar, PS 1/1