Bombay High Court
M/S. Venusa Records And Tapes Pvt. Ltd vs Assistant Commissioner Of Income Tax ... on 3 February, 2022
Author: N. J. Jamadar
Bench: K.R. Shriram, N. J. Jamadar
220-wp-2454-2009.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2454 OF 2009
Digitally
signed by M/s. Venus Records and Tapes Pvt. Ltd. ...Petitioner
SHRADDHA
SHRADDHA KAMLESH
KAMLESH TALEKAR
vs.
TALEKAR Date:
2022.02.04
Assistant Commissioner of Income Tax-11(1),
17:56:07
+0530 Mumbai & Anr. ...Respondents
WITH
WRIT PETITION NO. 2804 OF 2008
WITH
WRIT PETITION NO. 2805 OF 2008
WITH
WRIT PETITION NO. 2331 OF 2009
Mr.Deepak Tralshawala a/w. Mr. Vishnu Hadade for petitioner.
None for respondents.
CORAM : K.R. SHRIRAM &
N. J. JAMADAR, JJ.
DATE : 3rd FEBRUARY, 2022 (THROUGH VIDEO CONFERENCE) P.C.:
1. Since Mr.Chhotaray is unwell, stand over to 3rd March 2022.
(N. J. JAMADAR, J.) (K.R. SHRIRAM, J.) Shraddha Talekar, PS 1/1