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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(E) in The Rajasthan Minor Mineral Concession Rules, 1986

(E)Where the intending bidder fails to enclose all or any one of the documents as per sub clause (B) to (D) above along with form, in such case he/she shall not be allowed to participate in the auction.