Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 369] [Entire Act] State of Punjab - Subsection Section 369(ii) in Punjab Jail Manual, 1996 (ii)Study of offenders. - Prisoners, suspected of suffering from contagious diseases like T.B., leprosy or mental disorder shall be immediately segregated to specially earmarked wards.