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[Cites 0, Cited by 2] [Section 124(1)] [Section 124] [Entire Act]

State of Rajasthan - Subsection

Section 124(1)(e) in Rajasthan Co-operative Societies Act, 1965

(e)a decision of a co-operative society other than that of a Farming and Producers' Society, as classified under the rules, refusing to admit any person as a member of the society or expelling any member of the society;