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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(4)The Certificate or Permit, granted to Supervisor, Wiremen or Chartered Electrical Safety Engineer as the case may be, shall be renewed as per the rule 8 of these rules.