Madras High Court
Tirunelveli District Football ... vs Tamil Nadu Football Association on 20 July, 2016
Author: M.M.Sundresh
Bench: M.M.Sundresh
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 20.07.2016 CORAM THE HONOURABLE MR.JUSTICE M.M.SUNDRESH C.S.No.10 of 2016 and O.A. No.22 of 2016 Tirunelveli District Football Association rep. by its Honarary Secretary ... Plaintiff Vs Tamil Nadu Football Association rep. by its President ... Defendant Plaint filed under Order VII Rule 1 C.P.C. r/w Order IV Rule 1 of the Original Side Rules. For Plaintiff : Mr.Paul Selvam JUDGMENT
Learned counsel for the plaintiff seeks permission to withdraw the suit and he has also made an endorsement to that effect.
M.M.SUNDRESH,J mmi
2.In view of the endorsement made by the learned counsel for the plaintiff, the civil suit is dismissed as withdrawn. No costs. Consequently, connected application is closed.
20.07.2016 mmi To The Sub Assistant Registrar, Original Side, High Court, Madras.
C.S.No.10 of 2016