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[Cites 1, Cited by 2]

Madras High Court

Tirunelveli District Football ... vs Tamil Nadu Football Association on 20 July, 2016

Author: M.M.Sundresh

Bench: M.M.Sundresh

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 20.07.2016
CORAM
THE HONOURABLE MR.JUSTICE M.M.SUNDRESH
C.S.No.10 of 2016
and
O.A. No.22 of 2016


Tirunelveli District Football Association
rep. by its Honarary Secretary			...  Plaintiff 
Vs 
Tamil Nadu Football Association
rep. by its President				...  Defendant  
	

	Plaint filed under Order VII Rule 1 C.P.C. r/w Order IV Rule 1 of the Original Side Rules.  

	For Plaintiff 	:     Mr.Paul Selvam


			JUDGMENT	

Learned counsel for the plaintiff seeks permission to withdraw the suit and he has also made an endorsement to that effect.

M.M.SUNDRESH,J mmi

2.In view of the endorsement made by the learned counsel for the plaintiff, the civil suit is dismissed as withdrawn. No costs. Consequently, connected application is closed.

20.07.2016 mmi To The Sub Assistant Registrar, Original Side, High Court, Madras.

C.S.No.10 of 2016