Madhya Pradesh High Court
Hemraj Singh vs The State Of Madhya Pradesh on 14 November, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 3087 of 2013
(HEMRAJ SINGH Vs THE STATE OF MADHYA PRADESH)
Dated : 14-11-2022
Shri Anil Sakle, learned counsel for the appellant.
Shri Yogesh Dhande, learned Govt. Adv. for respondent -State.
As prayed by Shri Dhande, learned Government Advocate, list on Thursday, i.e. on 17.11.2022 to enable him to comply with the previous order and inform this court clearly whether the applicant is suffering from Paralysis or not.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
bks
Signature Not Verified
Signed by: BASANT KUMAR
SHRIVAS
Signing time: 11/15/2022
1:11:17 PM