Supreme Court - Daily Orders
Indian Veterinary Research Institute ... vs State Of U.P. Through Principal ... on 1 February, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
ITEM NO.109 COURT NO.7 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 507/2011
INDIAN VETERINARY RESEARCH INSTITUTE (IVRI)
THROUGH ITS DIRECTOR APPELLANT(S)
VERSUS
STATE OF U.P. THROUGH PRINCIPAL SECRETARY & ORS. RESPONDENT(S)
[ IN THE MONTH OF FEBUARY, 2023 ]
Date : 01-02-2023 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Appellant(s)
Mr. Praveen Swarup, AOR
Mr. K.P. Singh, Adv.
Ms. Payal Swarup, Adv.
Dr. Joginder Singh Berwal, Adv.
Mrs. Damyanti Juneja, Adv.
For Respondent(s) Mr. Kamlendra Mishra, AOR
Ms. Astha Tyagi, AOR
Mr. Dinesh Chander Trehan, Adv.
Ms. Diksha Narula, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
At the request of the learned counsel for the appellant, who states that affidavit in terms of order dated 07.12.2022 is awaited and is to be filed by the Union of India, re-list in the month of April, 2023.
The affidavit(s) in terms of order dated 07.12.2022 will be Signature Not Verified filed on or before 17.03.2023.
Digitally signed by NIRMALA NEGI Date: 2023.02.01 18:25:43 IST Reason: (POOJA SHARMA) (R.S. NARAYANAN)
COURT MASTER (SH) COURT MASTER (NSH)