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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2)(xi) in The Maharashtra Merged Territories and Areas (Jagirs Abolition) Act, 1954

(xi)"Jiwai land" means land held by a cadet of a jagirdar's family for the purposes of maintenance;