Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(d) in Punjab Home Guards Rules, 1963 (d)Any Police Officer not below the rank of Station House Officer or Border Picket Commander in cases of emergency only for a period not exceeding ten days at a time :
