Bombay High Court
Addon Realty Pvt. Ltd vs Shivalik Ventures Pvt Ltd And Anr on 1 March, 2019
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION NO. 15 OF 2019
In
NOTICE OF MOTION (SUITS) 2247 OF 2015
Addon Realty Pvt. Ltd. ....Petitioner
V/S
Shivalik Ventures Pvt Ltd And Anr ....Respondent
Mr. Karl Tamboly a/w Mr. Swanand Tarde i/b VIS Legis Law Practice for Petitioner Mr. Mayur Khandeparkar a/w Ms. Gargi Bhagwat i/b Divekar Bhagwat and Co. for Respondent No. 5.
CORAM : K.R. SHRIRAM, J
DATE : 1st March, 2019
P.C. :
At joint request, stand over to 8 March 2019.
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