Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 16 in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017 16. Director General of the Board. - The Secretary to Government in charge of department of Tourism, Culture and Archaeology, shall be the Director- General of the Board
