Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(iii) in Petty Offence Trial (Trial by Special Judicial Magistrates) Rules, 1996 (iii)Special Judicial Magistrate shall be under the administrative control of District and Sessions Judge.
