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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Punjab - Subsection

Section 74(2) in The Punjab Minor Canals Act, 1905

(2)Without prejudice to the generality of the power conferred by sub- section (1), rules made under this Act may provide for the levy of a rate imposed upon land in consideration of its protection from sand or flood.