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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Haryana - Subsection

Section 107(2)(a) in Haryana Panchayati Raj Act, 1994

(a)issue directives to Panchayat Samitis with respect to the efficient performance of their duties. Such directives shall be binding on the Panchayat Samitis: