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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(3)(o) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(o)To delegate any of its powers to the Vice-Chancellor, and on the recommendations of the Vice-Chancellor to the Registrar, the Controller of Finance or any other Officer, employee or authority of the University or to a Committee appointed by it.