Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 9 in The Haryana Transmission and Bulk Supply Licence 9. Prohibition of Undue Preference. - 9.1 In fixing its tariffs and the terms and conditions for Transmission and Bulk Supply, the Licensee shall not show undue preference to any person.
