Section 16 in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975
16. Functions of the Standing Committee.
- The Standing Committee shall perform the following functions namely :(a)review of the implementation of the provisions of this Act and the Rules made thereunder, as far as possible, twice a year;(b)suggesting measures for the removal of difficulties in such implementation or for the improvement thereof; and(c)such other functions as the State Government may, from time to time, assign to the Committee.
