Supreme Court - Daily Orders
Union Of India vs Sehdev Paswan on 25 August, 2022
Bench: S. Abdul Nazeer, J.K. Maheshwari
ITEM NO.105 COURT NO.5 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9230-9231/2016
UNION OF INDIA & ORS. Appellant(s)
VERSUS
SEHDEV PASWAN & ORS. Respondent(s)
Date : 25-08-2022 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Appellant(s) Mr. Atulesh Kumar,Adv.
Mr. Shailesh Madiyal,Adv.
Mr. Debashish Bharukha,Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. B. Krishna Prasad, AOR
Mr. B. V. Balaram Das, AOR
For Respondent(s)
Ms. Uttara Babbar, AOR
M/S. Kmnp Law Aor, AOR
Ms. Rashmi Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 28th September, 2022.
(ANITA MALHOTRA) (BEENA JOLLY) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by Anita Malhotra Date: 2022.08.26 17:01:36 IST Reason: