Section 10(2)(c) in The Jammu and Kashmir Registration of Contractors Act, 1956

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(2)(c) in The Jammu and Kashmir Registration of Contractors Act, 1956

(c)specify the scale of fee payable by different classes of contractors for obtaining certificate of registration and for renewal of such certificate,

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State of Jammu-Kashmir - Subsection

Section 10(2)(c) in The Jammu and Kashmir Registration of Contractors Act, 1956