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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(3) in The Gauhati University Act, 1947

(3)At least one examiner who is not a teacher or other person in the service of the University or a college, shall be appointed for each subject including in a Department of teaching and forming part of the courses which is required for a University Degree.