Delhi High Court - Orders
Hero Fincorp. Limited vs Techno Trexim (I) Pvt. Ltd. & Ors on 29 April, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~51 & 61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1105/2021
HERO FINCORP. LIMITED ..... Petitioner
Through: Mr. Ajay Kohli and Ms. Saloni Jain,
Advocates.
versus
TECHNO TREXIM (I) PVT. LTD. & ORS. ..... Respondents
Through: Advocates (appearance not given)
Mr. Rishi Raj Sharma and Mr. Rajiv
Singh, Advocates for R-2, 3 and 4
+ ARB.P. 1186/2021
HERO FINCORP. LIMITED ..... Petitioner
Through: Mr. Ajay Kohli and Ms. Saloni Jain,
Advocates.
versus
TECHNO TREXIM (I) PVT. LTD. & ORS. ..... Respondents
Through: Advocates (appearance not given)
Mr. Rishi Raj Sharma and Mr. Rajiv
Singh, Advocates for R-2, 3 and 4
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 29.04.2022
1. Petitioners seek reference of disputes emanating out of the Masters Facilities Agreement dated 26.12.2017 and Deed of Guarantee also dated 26.12.2017 to a sole Arbitral Tribunal.
Digitally Signed Signature Not Verified By:JUSTICE SANJEEV SACHDEVA Digitally Signed By:KUNAL MAGGU Signing Date:29.04.2022 1 Signing Date:30.04.2022 13:50:21 23:11 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
ARB.P. 1105/2021 & ARB.P. 1186/2021
2. Petitioner had entered into a Masters Facility Agreement with respondent no. 1.
3. Learned counsel appearing for the respondents no. 2 to 4 submits that an interim moratorium is in place qua said respondents under Section 96 IPC initiated by Union Bank of India against respondents no. 2 to 4.
4. List for consideration on 18.05.2022 date already fixed.
5. None appears for respondents no. 5 to 7.
SANJEEV SACHDEVA, J APRIL 29, 2022/So Digitally Signed Signature Not Verified By:JUSTICE SANJEEV SACHDEVA Digitally Signed By:KUNAL MAGGU Signing Date:29.04.2022 2 Signing Date:30.04.2022 13:50:21 23:11 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
ARB.P. 1105/2021 & ARB.P. 1186/2021