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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(iv) in The Punjab Co-operative Societies Act, 1961

(iv)the matters in respect of which the society may or shall make bye-laws and for the procedure to be followed in making, altering and abrogating bye-laws and the conditions to be satisfied prior to such making, alteration or abrogation ;